Supreme CourtSingle Bench

Nidhi Kumari vs Archit Bhartiya

Supreme Court Of India · Decided on 12 November 2021 · Citation: (2021) 11 SC CK 0085

HON’BLE JUDGES
Vikram Nath, J
RESULT
Disposed Of
CASE NUMBER
Interlocutory Application No. 126399 Of 2021 In Transfer Petition (Civil) No. 1427 Of 2018
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Judgment

2 paragraphs · 40 words

Learned counsel for the applicant states that he has instructions to withdraw the Transfer Petition for which he has also moved I.A. No. 126399 of 2021.

Accordingly, the said application is allowed and the Transfer Petition is dismissed as withdrawn.