Supreme CourtSingle Bench

Navneet Kaur vs Prabhjeet Singh Channa

Supreme Court Of India · Decided on 15 November 2021 · Citation: (2021) 11 SC CK 0084

HON’BLE JUDGES
C.T.Ravikumar, J
RESULT
Disposed Of
CASE NUMBER
Interlocutory Application No. 138381 Of 2021 In Transfer Petition (Civil) No. 2556 Of 2019
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Judgment

3 paragraphs · 74 words

I.A. No. 138381/2021 is filed in this Transfer Petition to the effect that the parties have already settled their dispute as per Settlement Agreement dated 12.02.2021 and therefore the petitioner did not seek to pursue the matter any further.

In the said circumstances, the petitioner seeks permission for withdrawal of the Transfer Petition. I.A. No. 138381/2021 is allowed.

Accordingly, recording the factum of settlement of the dispute the Transfer Petition is dismissed as withdrawn.