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Judgment
6 paragraphs · 108 wordsMv Muralidaran, J
Ms. N. Savitri, learned counsel, appears for the petitioners.
Mr. M. Rarry, learned special counsel for State, represented that he would be appearing for all the respondents, and seeks time for filing counter affidavit on behalf of respondent Nos. 3 & 4.
Ms. N. Savitri, learned counsel for the petitioners, also seeks time for filing rejoinder to the counter affidavit filed by respondent No. 2.
Post the matter on 15.05.2023.
Registry is directed to print the name of Mr. M. Rarry, learned special counsel for State, in the cause list and delete the name of Mr. RK Umakanta, learned Government Advocate, from the cause list.
