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Judgment
5 paragraphs · 91 wordsAhanthem Bimol Singh, J
Ms. N. Jyotsana, learned counsel representing Mr. M. Devananda, learned Addl. Advocate General appeared for the State respondents, Mr. N. Bipin, learned counsel appeared for the respondent No. 7 and Ms. Beedyasaree, learned counsel appeared for the respondent No. 4.
Mr. L. Sanamacha, learned counsel appearing for the respondent No. 9 seeks three weeks time for filing counter affidavit on behalf of the respondent No. 9.
Mrs. N. Victina, learned counsel appearing for the petitioner has no objection.
As prayed for, list this case again on 05.04.2023.