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Judgment
5 paragraphs · 92 words
Ahanthem Bimol Singh, J
Mr. Kh. Tarunkumar, learned counsel appeared for the petitioner and Mr. H. Samarjit, learned GA appeared for the official respondents.
Mr. Anjan Prasad Sahu, learned counsel submitted that he will be entering appearance on behalf of respondents No. 3 and 4 and the learned counsel, accordingly, seeks two week time for filing counter affidavit.
As prayed for, list this case again on 21-02-2023.
Registry is directed to reflect the name of Mr. Anjan Prasad Sahu as counsel for the respondents No. 3 and 4 in the cause list.