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Judgment
6 paragraphs · 99 words
Ahanthem Bimol Singh, J
Heard Mr. S. Rupachandra, learned senior counsel assisted by Ms. Joan Kipgen, learned counsel appearing for the petitioners.
Issue notice returnable within three weeks.
Mr. S. Niranjan, learned GA enters appearance and accepts notice on behalf of the respondents No. 2 & 3 and Mr. S. Suresh, learned counsel accepts notice on behalf of the respondent No. 1, hence, no formal notice is called for.
List this case again on 17th May, 2023.
It is made clear that pendency of this writ petition will not bar the respondents from considering the case of the petitioners.