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Judgment
6 paragraphs · 94 wordsAhanthem Bimol Singh, J
Heard Mr. Y. Nirmolchand, learned senior counsel assisted by Ms. Niha, learned counsel appearing for the petitioners.
Issue notice, returnable within three weeks.
Mr. Th. Vashum, learned GA entered appearance and accepts notice on behalf of respondents No. 1 to 3 and Mr. S. Suresh, learned counsel entered appearance and accepts notice on behalf of respondent No. 4, hence no formal notice is called for.
List this case again on 18-07-2025.
Registry is directed to reflect the name of all the counsel appearing for the parties in the cause list.