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Raj Television Network Ltd vs Multicity Digital Consortium Pvt Ltd And Anr

Telecom Disputes Settlement And Appellate Tribunal · Decided on 24 August 2022 · Citation: (2022) 08 TDSAT CK 0041

HON’BLE JUDGES
Dhirubhai Naranbhai Patel, Chairperson · Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition No. 291 Of 2022
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Judgment

2 paragraphs · 96 words

Counsel appearing for the respondent submitted that as per the order passed by the NCLT Division Bench - II, Chennai in IBA/696/2020 the Tribunal has passed an order dated 27.6.2022 for the respondent company in which Interim Resolution Professional IRP has already been appointed.  Photocopy of the said order is tendered to this Tribunal which is taken on record. The copy of this order is also supplied to the counsel for the petitioner.  Counsel for the petitioner is seeking time to get instructions.  Time, as prayed for, is granted.

This matter is, therefore, adjourned to 20.12.2022.