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Judgment
4 paragraphs · 125 wordsBhaskar Raj Pradhan, J
Heard Mr. N. Rai, learned Senior Counsel for the petitioner. Issue notice upon the respondents in writ petition as well as in I.A. No. 01 of 2023. Mr. S.K. Chettri, learned Government Advocate appears on behalf of respondent nos. 2, 3 and 4, accepts notice and waives formal notice thereof.
Mr. Tara Prasad Bhattarai, although served is not present before this court today but the respondent no. 1 is represented by Mr. Palden Bhutia, Mr. David Tamang and Mr. Madan Tamang who are personally present. They submit that they have received a copy of the writ petition. Counter-affidavit may be filed within four weeks. Two weeks thereafter, to the petitioner, to file rejoinder, if any.
List on 16.08.2023.