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Judgment
6 paragraphs · 96 words
S. Datta Purkayastha, J
Mr. P.K. Biswas, learned senior counsel appearing for the respondent Nos.2 & 3 prays for sending notice directly to the respondent Nos.2 & 3 as he is not being able to make any contact with them.
Mr. P. Maishan, learned counsel appearing for the petitioner undertakes to take steps to send the notice by registered post with A.D. upon the said respondents within seven days.
Mr. B. Majumder, learned Dy. SGI appearing for the respondent No.1 has sought for an adjournment to submit the counter affidavit.
Considered.
List this matter on 25.08.2025.
