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Judgment
5 paragraphs · 84 wordsAhanthem Bimol Singh, J
Mrs. Geetanjali, learned counsel made a prayer on behalf of Ms. L. Sillori, learned counsel appearing for the petitioner for taking up this matter after two weeks on the ground that the conducting counsel is out of station.
Mr. Kh. Samarjit, learned DSGI appearing for the respondents has no objection.
As prayed for, list this case again on 18.04.2023.
Registry is directed to reflect the name of Mr. BR. Sharma, learned CGSC as counsel for the respondents in the cause-list.
