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Judgment
8 paragraphs · 95 wordsS. Datta Purkayastha, J
Heard Ld. Counsel Mr. A.Bhaumik for the petitioner.
Ld. Sr. GA, Mr. P. Gautam appears and accepts notice for Respondent Nos. 1 and 2.
Ld. Counsel Mr. A. Chakraborty appears and accepts notice for Respondent No.6.
Issue notice upon Respondent Nos. 3 to 5 by registered post with AD along with the Notice of IA No.1 of 2026.
Process has to be submitted within 7 days.
Meanwhile appearing Respondents may submit the Counter Affidavit in both the cases.
List the matter in usual course after the service of notice is completed.
