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Judgment
11 paragraphs · 57 words
S.No,Particulars,Amount
1.,"L o s s of Dependency [Rs. 15,600/-
(income)x12(months)x18(multiplier)x50/1 00(50% deduction towards
personal expenses)x140/100(40% towards „loss of future
prospects‟)","Rs. 23,58,720/-
2.,"Loss of love and affection [Rs. 50,000 x 2 (claimants)]","Rs. 1,00,000/-
3.,"Loss of consortium [Rs. 40,000 x 2 (claimants)]","Rs. 80,000/-
4.,Loss of Estate,"Rs. 15,000/-
5.,Funeral Expenses,"Rs. 15,000/-
,Less amount (awarded by ld. Tribunal),"Rs. 6,89,946/-
,TOTAL,"Rs. 18,78,774/-