AI Structured Summary
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Judgment
15 paragraphs · 99 words
S.No.,Description,Amount
1.,Loss of Dependency,"`1,39,725/-
2.,Loss of Love & Affection,"`1,00,000/-
3.,Funeral expenses,"`25,000/-
4.,Loss of ConsortiumÂ,"`1,00,000/-
5.,Loss of Estate,"`10,000/-
Â,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","`3,74,725/-
S.No.,Description,Amount
1.,Loss of Dependency,"`1,39,725/-
2.,Loss of ConsortiumÂ,"`40,000/-
3.,Loss of Estate,"`15,000/-
4.,Funeral expenses,"`15,000/-
Â,"Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â Â
Total","`2,09,725/-