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Judgment
17 paragraphs · 56 words
S.No.,Head,Amount
1.,"Loss of dependency (Rs.
86,124X12X14)","Rs. 1,44,68,832/-
2.,Loss of love and affection to children,"Rs. 1,00,000/-
3,"Loss of love and affection towards
Parent","Rs.50,000X2=
Rs. 1,00,000/-
4.,For funeral expenses*,"Rs. 25,000/-
5.,Loss of estate*,"Rs. 1,00,000/-
6.,Loss of consortium,"Rs. 1,00,000/-
Â,TOTAL,"Rs. 1,48,93,832/-
S.No.,Head,Amount
1.,Loss of dependency,"` 1,11,46,408/-
2.,Funeral expenses,"` 15,000/-
3.,Loss of estate,"` 15,000/-
4.,Loss of consortium,"` 40,000/-
Â,TOTAL,"` 1,12,16,408/-