Tribunals and CommissionsSingle Bench

Scientific Workers Association Through It General Secretary & Ors vs Union Of India & Ors

Central Administrative Tribunal · Decided on 7 November 2022 · Citation: (2022) 11 CAT CK 0011

HON’BLE JUDGES
Om Prakash VII, Member (J)
RESULT
Dismissed
CASE NUMBER
Original Application No. 266 Of 2019

AI Structured Summary

Not yet generated for this judgment

Judgment

6 paragraphs · 91 words

Om Prakash VII, Member (J)

1.

Shri L.S. Kushwaha holding brief of Shri Anil Kumar Singh, learned counsel appearing for the applicant and Shri Raghvendra Pratap Singh, learned counsel appearing for the respondents are present.

2.

Learned counsel appearing for the parties state that the applicant has retired from service, thus, the present application has become infructuous and the same may be dismissed as such.

3.

Original Application No./266/2019 is accordingly dismissed as having become infructuous.

4.

All the associated M.As are disposed of accordingly.

5.

No order as to costs.