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Judgment
7 paragraphs · 132 wordsMA No. 517 of 2022
Notice upon non applicant counsel Mr. Shashank Shekher is accepting the notice on behalf of Zee Entertainment Enterprise Ltd and he is seeking time to file reply.
Counsel appearing for the applicant (original Petitioner) submits that let the hearing of the B.P No. 312 of 2022 and M.A no. 456 of 2022 be preponed. Initially these matters are fixed for hearing and coming for further hearing on 11.1.2023.
Looking to the facts and circumstances of the case Registry is directed to enlist B.P and both these M.As, on 9.1.2023 under the same head.
MA No. 517 of 2022 is hereby disposed of.
MA No. 456 of 2022
Counsel appearing for the non-applicants seeks time to file reply. Reply may be filed on or before the next date.