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Judgment
5 paragraphs · 116 wordsMr. Sarad Kumar Sunny appearing for the Petitioner seeks further time of three weeks for filing draft issues. The draft issues have already been
submitted by the Respondents in B.P.Nos.330 and 331 of 2019 and Mr. Veeranjaneyulu K.L.N.V. appearing for the Respondents in B.P.No.329 of
2019, submitted that he intends not to file any draft issues. It was further submitted on behalf of the Petitioners that they have submitted their draft
issues in B.P.Nos.330 and 331 of 2019. As prayed for, two weeks time is granted to the Petitioners for filing draft issues failing which, the Court shall
proceed to settle the issues on its own. Put up the matter on 13th September, 2021 for issues.