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Judgment
5 paragraphs · 189 words  On the last occasion, Mr. Manav Vohra appeared for the IRP as insolvency proceedings are going on before the Hon'ble NCLT Bench, Mumbai and one Mr.Anil Mehta has been appointed as IRP. List the matter on 28th
September, 2021 for directions.
Later on, Ms. Swati Dalmia appeared on behalf of the IRP Mr.Anil Mehta and submitted that a copy of the pleadings be served on her electronically on her e-mail: deep.morabia@foxmandal.in, so that the IRP may take appropriate
stand in the matter. The Petitioner is accordingly directed to serve the copies of pleadings on the IRP electronically as
prayed.                                                                                        Â