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Judgment
7 paragraphs · 129 wordsA. Guneshwar Sharma, J
This matter is listed for referral to the Mediation in terms of the Special Mediation Drive initiated by the Hon’ble Supreme Court.
Present Mr. D. Julius Riamei, learned counsel for the petitioner, Mr. S. Niranjan, learned GA for the State respondents and Mr. N. Mahendra, learned counsel for the respondent no. 4.
As agreed by both parties, the matter is referred to the High Court Mediation for amicable settlement.
Parties are directed to appear before the Mediator on 18.07.2025 at 11:00 a.m.
The learned GA for the State respondents is directed to advise the State respondent to send a competent person in the mediation proceeding.
Registry is directed to send a copy of this order to the Secretary, High Court Legal Services Committee for information.