High CourtsSingle Bench

Md Najir Ahamed vs State Of Manipur And 2 Ors.

Manipur High Court · Decided on 20 August 2025 · Citation: (2025) 08 MAN CK 0409

HON’BLE JUDGES
A. Guneshwar Sharma, J
CASE NUMBER
Writ Petition (C) No. 92 Of 2024
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Judgment

7 paragraphs · 121 words

A. Guneshwar Sharma, J

This matter is listed for referral to the Special Mediation Drive- ‘Mediation for the Nation’ as directed by the Hon’ble Supreme Court.

Present Md. SM Fariz, learned counsel for the petitioner and Mrs. R.K. Emily, learned Dy. GA on behalf of Mr. Shyam Sharma, learned GA for the State respondents.

As agreed by the parties, the matter is referred to the High Court Mediation Centre for amicable settlement.

Parties are directed to appear before the Mediator on 11.09.2025 at 01:00 p.m.

Respondents are directed to depute competent and authorized person in the mediation proceedings.

Furnish a copy of this order to the learned counsel appearing for the parties and the Secretary, High Court Legal Services Committee, Manipur.