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Judgment
6 paragraphs · 94 wordsAhanthem Bimol Singh, J
Heard Mr. B.P. Sahu, learned senior counsel assisted by Mr. Deepak Prasad Sahu, learned counsel appearing for the petitioners.
Issue notice, returnable within two weeks.
Mr. Th. Vashum, learned GA entered appearance and accepts notice on behalf of the respondents, hence no formal notice is called for.
In view of the limited prayer made by the petitioners in the present wit petition, the learned GA seeks some time to get instruction from the authorities.
In view of the submission made by the learned GA, list this case again on 06-04-2026.