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Judgment
7 paragraphs · 87 wordsMeenakshi Madan Rai, J
Ms. Puja Lamichaney, Advocate, who was previously appointed as Legal Aid Counsel for the Respondent by the Sikkim State Legal Services Authority has retired from the matter. Mr. Umesh Ranpal, Learned Legal Aid Counsel, has put in his appearance today for the Respondent.
After hearing I.A. No. 01 of 2023 for some time, Learned Additional Public Prosecutor for the State-Applicant seeks a short time to file a better Petition.
Not opposed.
Considered.
Let the Petition be filed in the interregnum.
List on 25-09-2023.
