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Judgment
5 paragraphs · 101 wordsSatyendra Kumar Singh, J
Case diary is available.
This is second application filed under Section 439 of Cr.P.C for grant o f bail to the applicant, as he has been arrested on 14.05.2023 in connection with Crime No.264/2023 registered at Police Station Thatipur, District Gwalior (M.P.) for commission of offence punishable under Sections 307, 294, 34 of IPC.
Learned counsel for the applicant seeks permission of this Court to withdraw this application with liberty to revive his prayer after recording the statement of the injured Prem Singh Kushwah.
With aforesaid liberty, the application is dismissed as withdrawn.