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Judgment
14 paragraphs · 67 words
Sr. No,HEADS,CALCULATIONS
(i),Income,Rs.2000/- per month
(ii),"40% of (i) above to be added as
future prospects",2000 + 800 = Rs.2800/-
(iii),"50% of (ii) above is deducted as
personal expenses of the deceased",2800 â€" 1400 = Rs.1400/-
(iv),"Compensation after multiplier of 18 is
applied","Rs.1400/- x 12 x 18 = Rs.3,02,400/-
(v),"Compensation on account of medical
treatment of deceased","Rs.25,230/-
(vi),"Compensation under conventional
heads","Rs.30,000/-
(viii),Enhanced amount of compensation,"Rs.3,57,630 â€" 1,42,830=
Rs.2,14,800/-