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Judgment
4 paragraphs · 98 wordsMeenakshi Madan Rai, J
The original of Exhibit 2, Certificate of Identification of the father of the Appellant, has been received from the office of the District and Sessions Judge, Special Division – I, Gangtok.
Learned Counsel for the Respondents verbally seeks one week’s time on grounds that Mr. B. Sharma, Learned Senior Counsel is tending to his ill mother who is hospitalised.
Since, the arguments in the matter have to a large extent been completed and Learned Senior Counsel for the Respondents was at the tail end of his arguments, let the matter be listed on 16-06-2023.
