Tata Aig General Insurance Co Ltd vs Shyam @ Deepak And Ors

1.,"Compensation towards pain and

suffering","Rs.2,00,000/-

2.,"Compensation towards amenities

of life","Rs. 50,000/-

3.,"Loss of future income due to

disability",Nil

4.,"Towards Servant/Attendant

Charges","Rs. 25,000/-

5.,"Towards conveyance & Special

diet","Rs. 40,000/-

6.,Towards medical bills,"Rs. 80,526/-

7.,Towards loss of Wages,"Rs. 39,936/-

Total,,"Rs. 4,35,462/-

1.,"Compensation towards pain and

suffering","Rs.2,00,000/-

2.,"Compensation towards amenities of

life","Rs. 50,000/-

3.,Loss of earning capacity,"Rs.6,54,152/-

5.,Towards conveyance & Special diet,"Rs. 40,000/-

6.,Towards medical bills,"Rs. 5,94,251/-

7.,Towards loss of Wages,"Rs.48,672/-

Total,,"Rs. 16,12,075/-