AI Structured Summary
Not yet generated for this judgment
Judgment
Loss of earning capacity,"Rs.
19,16,928/-
Pain and suffering,"Rs.
1,50,000/-
Loss of amenities,"Rs.
1,50,000/-
Disfigurement and     loss     of enjoyment,"Rs.
1,00,000/-
Special diet upto the date of Award Rs. 25,000/-
Conveyance upto the date of
Award","Rs.
50,000/-
Compensation towards medical bills,"Rs.
 24,372/-
Future conveyance,"Rs.
50,000/-
Future special diet,"Rs.
50,000/-
                                 Â
Total","Rs.
24,91,300/-
Loss of earning capacity,"Rs.
14,31,306/-
Pain and suffering,"Rs.
2,00,000/-
Loss of amenities,"Rs.
3,00,000/-
DisfigurementÂ,"Rs.
1,00,000/-
Special diet and conveyance upto the date of AwardÂ
Â","Rs.
50,000/-
Compensation towards medical bills,"Rs.
 24,372/-
                                Â
 Total","Rs.
21,05,678/-
