AI Structured Summary
Not yet generated for this judgment
Judgment
Head of Compensation,"Amount(in
₹)
Compensation            for           Medical
Expenses","Rs.
1,40,000/-
Compensation          for       Pain        &
Suffering","Rs.
40,000/-
Compensation for Special Diet, Attendant and ConveyanceÂ","Rs.
30,000/-
Loss of future earning capacity/ future income,"Rs.
5,54,980/-
Compensation           for       loss        of
amenities and enjoyment of life","Rs.
10,000/-
Compensation for disfigurementÂ,"Rs.
20,000/-
Loss of income during treatmentÂ,"Rs.
44,046/-
                                 Â
Total","Rs.
8,39,026 /-
Head of Compensation,Amount(in ₹)
Loss of earning capacity,"Rs. 7,76,971/-
Deformity,"Rs. 50,000/-
Pain & Suffering,"Rs. 50,000/-
Special Diet, Attendant and Conveyance charges","Rs. 50,000/-
Loss of Amenities and enjoyment of life,"Rs. 50,000/-
Loss of income during treatmentÂ,"Rs. 44,046/-
Medical Expenses,"Rs. 1,40,000/-
                                 Â
Total","Rs.11,61,017/-
(rounded off
to
₹11,61,020/-)
