Tata Communications Ltd vs Hibird Infosoft Pvt Ltd

This petition has been filed for the recovery of Rs.23,09,638.32/- from the respondent.

We have also issued a notice to the respondent, but they have not appeared. We have again issued notice through the concerned Police Station. Despite these facts, nobody appears for the respondent.

We hereby issue Bailable Warrants upon Mr. Tejendra Singh and Mr. Desh Deepak Shukla, Directors of the respondent in the sum of Rs.2 Lakhs each. Dasti/Direct service upto Head of aforesaid Police Station(s). The details furnished by the petitioner are as under:

HEADING

PARTICULARS

1.Name of Police Station

Sarojni Nagar Police Station

Address of P.S. along with phone Number

QV39+732, National Highway 25, Shanti Nagar, Sarojini Nagar, Lucknow, Uttar Pradesh 226023

Phone: 0522 243 6600

3.Name & Designation of Officer in Charge of P.S.

NA

4.Contract Details of Officer in Charge of P.S.

NA

Address of Individual upon whom the notice is to be served.

Tejendra Singh S/O Kashmir Singh

Residing At: - Surajpalli Gauri Sarojini Nagar Amausi, Lucknow, Uttar Pradesh- 226008, India

HEADING

PARTICULARS

1.Name of Police Station

Sarojni Nagar Police Station

Address of P.S. along with phone Number

QV39+732, National Highway 25, Shanti Nagar, Sarojini Nagar, Lucknow, Uttar Pradesh 226023

Phone: 0522 243 6600

3.Name & Designation of Officer in Charge of P.S.

NA

4.Contract Details of Officer in Charge of P.S.

NA

Address of Individual upon whom the notice is to be served.

Tejendra Singh S/O Kashmir Singh

Residing At: - Surajpalli Gauri Sarojini Nagar Amausi, Lucknow, Uttar Pradesh- 226008, India

The Head of aforesaid Police Station will serve the Bailable Warrant upon the aforesaid person(s) of the respondent and after completing the formalities of grant of Bail and after taking his signatures, the paper will be returned to this Tribunal immediately.

This matter is, therefore, adjourned to 11.4.2023.