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Judgment
6 paragraphs · 92 wordsH. S. Thangkhiew, J
Mr. S. Pandey, learned counsel has entered appearance today on behalf of the respondent No. 3, as such service is complete on all the respondents. He prays that he may allowed 2(two) weeks’ time to file affidavit.
Similar prayer has been made by Mr. R. Debnath, learned CGC for the respondent Nos. 1.
Prayers are allowed.
Ms. Z.E. Nongkynrih, learned GA for the respondent No. 2, submits that at this stage, affidavit will not be filed on behalf of the said respondent.
Accordingly, list this matter on 25.06.2025.