High Courts07 May 2026Disposed Of
M/S Sorting Hat Technologies Private Limited Vs Dr Rakshita Singh
Karnataka High Court · (2026) 05 KAR CK 0236
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 101 of 59,257
High Courts07 May 2026Disposed Of
M/S. Reliance Packaging Industries Vs Chief Commissioner Greater Bangalore Authority Bangalore West City Corporation N.R.Square, Bangalore - 560002 & Ors
Karnataka High Court · (2026) 05 KAR CK 0235
Greater Bengaluru Governance Act, 2024 - Section 306, 309(2)Constitution Of India, 1950 - Article 226
High Courts07 May 2026Allowed
K. B. Boregowda Vs State Of Karnataka & Ors
Karnataka High Court · (2026) 05 KAR CK 0234
Constitution Of India, 1950 - Article 226, 227
High Courts07 May 2026Dismissed
New India Assurance Company Ltd Vs Mohd. Alam
Jammu And Kashmir High Court · (2026) 05 J&K CK 0226
Workmens Compensation Act, 1923- Section 30Limitation Act, 1908- Section 5
High Courts07 May 2026Disposed Of
Nirmal Pandita Vs Rita Ambardar
Jammu And Kashmir High Court · (2026) 05 J&K CK 0225
High Courts07 May 2026Dismissed
Shakeela Begum @ Taya Vs UT of J&K
Jammu And Kashmir High Court · (2026) 05 J&K CK 0224
Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 20, 21, 22, 29, 37, 67
High Courts07 May 2026Allowed
Jawhar Jishtu Govt. Contractor Vs Engineer-In-Chief, JSV And Others
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0783
Arbitration And Conciliation Act, 1996-Section 29A(1), 29A(3), 29(4)
High Courts07 May 2026Allowed
Sunita Shandil Vs DAV College Committee & Anr
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0774
Indian Contract Act, 1872-Section 49
High Courts07 May 2026Allowed
Vijender Vs State of HP
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0773
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 25, 29, 37
High Courts07 May 2026Dismissed
Arun Bala Arora Vs Ramesh Arora
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0772
High Courts07 May 2026Dismissed
State Of Himachal Pradesh Vs Om Parkash @ Sonu
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0771
Indian Penal Code, 1860-Section 224Code Of Criminal Procedure, 1973-Section 313, 378, 386
High Courts07 May 2026Allowed
National Council For Teacher Education And Anr. Vs Holy Child Bed College & Anr
Delhi High Court · (2026) 05 DEL CK 0116
Delhi High Court Act, 1966- Section 10National Council For Teacher Education Act, 1993- Section 18, 17(1)
High Courts07 May 2026Dismissed
C.A. Cooperative Thrift And Credit Society Ltd Vs Registrar Of Cooperative Societies And Ors
Delhi High Court · (2026) 05 DEL CK 0115
Delhi Co operative Societies Act, 2003- Section 70, 71
High Courts07 May 2026Disposed Of
Ankit Kumar Yadav Vs State Of Nct Of Delhi And Ors
Delhi High Court · (2026) 05 DEL CK 0114
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 376Protection of Children from Sexual Offences Act, 2012- Section 6
High Courts07 May 2026Disposed Of
Narcotics Control Bureau Vs Pramod Kumar Bansal
Delhi High Court · (2026) 05 DEL CK 0113
High Courts07 May 2026Disposed Of
Sajid Ali And Others Vs State Of Nct Of Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0112
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Bharatiya Nyaya Sanhita (BNS), 2023- Section 125, 290Indian Penal Code, 1860- Section 288, 336
High Courts07 May 2026Disposed Of
Nisaar Ahmed & Ors. Vs State Govt. Of Nct Of Delhi And Anr.
Delhi High Court · (2026) 05 DEL CK 0111
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498ADowry Prohibition Act, 1961- Section 4
High Courts07 May 2026Allowed
Sunil @ Sunil Sharma Vs Directorate Of Revenue Intelligence
Delhi High Court · (2026) 05 DEL CK 0110
Code of Criminal Procedure, 1973- Section 2(d), 207, 238(1), 313(1)(b), 374(2), 451, 482Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21(c), 35, 42, 50, 52A, 52A(2), 52(3), 53, 52(3)(b), 54, 57, 67
High Courts07 May 2026Dismissed
Sonu@ Panchu@ Langda Vs State
Delhi High Court · (2026) 05 DEL CK 0109
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 415(2), 528Code of Criminal Procedure, 1973- Section 207, 232, 313(1)(b)Indian Penal Code, 1860- Section 34, 307, 308, 506
High Courts07 May 2026Dismissed
State Vs Pawan
Delhi High Court · (2026) 05 DEL CK 0108
Code of Criminal Procedure, 1973- Section 161, 164Indian Penal Code, 1860- Section 376Protection of Children from Sexual Offences Act, 2012- Section 6, 10, 29, 30