JUDGMENT DATABASE

Search 11,85,135 Indian judgments.

11,85,135 judgments in All Courts · page 102 of 59,257

High Courts07 May 2026Allowed

Reena Vs Union Of India & Anr.

Delhi High Court · (2026) 05 DEL CK 0107

Constitution of India, 1950- Article 226Narcotic Drugs And Psychotropic Substances Act, 1985- Section 21, 25, 29, 37, 50Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988- Section 3(1), 9(f)

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High Courts07 May 2026Dismissed

Brijesh Kumar @ Neetu Vs Mukesh Garg

Delhi High Court · (2026) 05 DEL CK 0106

Code of Criminal Procedure, 1973- Section 313Negotiable Instruments Act, 1881- Section 138

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High Courts07 May 2026Dismissed

Delhi Development Authority Vs Sh. Manmohan Singh Bedi

Delhi High Court · (2026) 05 DEL CK 0105

Code of Civil Procedure, 1908- Section 151Limitation Act, 1963- Section 5

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High Courts07 May 2026Disposed Of

Jagdish Prasad Mandawra Vs Union Of India And Ors

Delhi High Court · (2026) 05 DEL CK 0104

Constitution of India, 1950- Article 16

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High Courts07 May 2026Dismissed

Allied Construction Vs Engineering Projects India Limited

Delhi High Court · (2026) 05 DEL CK 0103

Arbitration and Conciliation Act, 1996- Section 11, 12(5), 21, 34, 36, 37, 37(1)(c)

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High Courts07 May 2026Allowed

Mev Umrfaruk & Anr Vs Union Of India

Delhi High Court · (2026) 05 DEL CK 0102

Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A

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High Courts07 May 2026Dismissed

Sonu Vs State Of Nct Of Delhi And Ors

Delhi High Court · (2026) 05 DEL CK 0101

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 2(1)(y), 528Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 363, 376, 506

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High Courts07 May 2026Disposed Of

Toshniwal Auto Parts Pvt. Ltd. And Anr. Vs Singhla Autotech Pvt. Ltd

Delhi High Court · (2026) 05 DEL CK 0100

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High Courts07 May 2026Disposed Of

Bhagwan Das Ramesh Chand Jain Vs Sumit Vats

Delhi High Court · (2026) 05 DEL CK 0099

Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151, Order 37 Rule 3(5)

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High Courts07 May 2026Allowed

Manogya Agarwal Vs M/s Aneja Realty Pvt. Ltd

Delhi High Court · (2026) 05 DEL CK 0081

Code of Civil Procedure, 1908- Order 9 Rule 13, Order 43(d)Commercial Courts Act, 2015- Section 13(1A)General Clauses Act, 1897- Section 27

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Tribunals and Commissions07 May 2026Dismissed

Sambit Kumar Samantaray Vs Union Of India & Ors

Central Administrative Tribunal · (2026) 05 CAT CK 0047

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High Courts07 May 2026Allowed

Mohd Yunus Ansari Vs Union Of India And Another

Allahabad High Court · (2026) 05 AHC CK 0402

Constitution Of India, 1950-Article 21, 43Indian Penal Code, 1860-Section 363, 366, 376Passports Act, 1967-Section 5, 5(2)(b), 5(2)(c), 6(2)(f), 130

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High Courts07 May 2026Disposed Of

Dr. Tapas Kumar Das Vs Harish Chandra Research Institute And 3 Others

Allahabad High Court · (2026) 05 AHC CK 0401

Constitution Of India, 1950-Article 14, 15, 21Code Of Civil Procedure, 1908-Order 7 Rule 11Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Rules, 2013-Rule 7

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High Courts07 May 2026Allowed

Hetram And Others Vs State Of U.P

Allahabad High Court · (2026) 05 AHC CK 0400

Code Of Criminal Procedure, 1973-Section 313, 374Indian Penal Code, 1860-Section 376

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High Courts07 May 2026Allowed

Raghuver And Others Vs State Of U.P

Allahabad High Court · (2026) 05 AHC CK 0399

Indian Penal Code, 1860-Section 34, 302Code Of Criminal Procedure, 1973-Section 161, 313, 437A

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High Courts07 May 2026Dismissed

Kamlesh Singh Vs Pushpendra Singh Kama And 17 Others

Allahabad High Court · (2026) 05 AHC CK 0398

Constitution Of India, 1950-Article 227Limitation Act, 1963- Article 136, 137Code Of Civil Procedure, 1908-Section, Order 26 Rule 14, Order 26 Rule 14 (3)

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Supreme Court07 May 2026Disposed Of