Supreme Court07 May 2026Disposed Of
Durgapur Steel Plant & Ors Vs Bidhan Chandra Chowdhury & Ors
Supreme Court Of India · (2026) 05 SC CK 0013
Constitution of India, 1950- Article 14
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 103 of 59,257
Supreme Court07 May 2026Allowed
Elecon Engineering Company Limited Vs Bhartiya Rail Bijlee Company Limited & Anr
Supreme Court Of India · (2026) 05 SC CK 0012
Arbitration and Conciliation Act, 1996- Section 11(6), 12, 21
Supreme Court06 May 2026Partly Allowed
Shahjad Ali @ Ali Ur Rehman Vs State Of Uttarakhand
Supreme Court Of India · (2026) 05 SC CK 1519
Code of Criminal Procedure, 1973- Section 164, 313, 366, 374(2)Indian Penal Code, 1860- Section 302, 392, 436, 411, 506Arms Act, 1959- Section 4, 25
High Courts06 May 2026Allowed
Bharati Saikia Vs Union of India
Gauhati High Court · (2026) 05 GAU CK 1465
Hindu Marriage Act, 1955- Section 5, 11
High Courts06 May 2026Allowed
M/S Maruti Agro Traders Vs Union Of India & Anr
Gujarat High Court · (2026) 05 GUJ CK 1431
Constitution Of India, 1950-Article 226
High Courts06 May 2026Disposed Of
Islamic Cultural Society Of Gujarat Vs Charity Commissioner,Ahmedabad & Anr
Gujarat High Court · (2026) 05 GUJ CK 1430
High Courts06 May 2026Allowed
Nasimbanu Mohammedazam Narmawala Vs Regional Passport Office, Surat
Gujarat High Court · (2026) 05 GUJ CK 1429
Constitution Of India, 1950-Article 14, 21, 226Passports Act, 1967-Section 6(2)(f), 22(a)
High Courts06 May 2026Disposed Of
Mohsinkhan Bismillahkhan Bihari Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 05 GUJ CK 1428
Constitution Of India, 1950-Article 226
High Courts06 May 2026Disposed Of
Bhupendrasinh Abhesinh Dabhi Vs Gujarat Energy Transmission Corporation Limited(Getco) & Anr
Gujarat High Court · (2026) 05 GUJ CK 1427
Constitution Of India, 1950-Article 226, 227, 300AIndian Telegraph Act, 1885-Section 16
High Courts06 May 2026Partly Allowed
Solanki Karsanbhai Muljibhai Vs Registrar (Birth And Death) , Ahmedabad Municipal Corporation
Gujarat High Court · (2026) 05 GUJ CK 1426
Constitution Of India, 1950-Article 226
High Courts06 May 2026
D.Sudhakar Vs State
Madras High Court · (2026) 05 MAD CK 1353
Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2), 326(b)
High Courts06 May 2026Dismissed
B.Vigneshwaran And Others Vs State
Madras High Court · (2026) 05 MAD CK 1352
Indian Penal Code, 1860-Section 120B, 409, 420, 477A
High Courts06 May 2026
P.Hemanthkumar S/O.Ponnusamy Vs B.Sankaran S/O.Rathinam
Madras High Court · (2026) 05 MAD CK 1351
Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 317
High Courts06 May 2026
Ravindar Choudhri Vs State
Madras High Court · (2026) 05 MAD CK 1350
Bharatiya Nyaya Sanhita, 2023-Section 123, 269, 286Indian Penal Code, 1860-Section 284, 328Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)
High Courts06 May 2026
Gobalakrishnan Vs State
Madras High Court · (2026) 05 MAD CK 1349
Bharatiya Nyaya Sanhita, 2023-Section 269, 305(a), 331(3), 331(4)
High Courts06 May 2026
Shanmugasundaram Vs State Of Tamilnadu
Madras High Court · (2026) 05 MAD CK 1348
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 191(2), 269, 296(b), 351(3)
High Courts06 May 2026
Saravanan @ Saravanakumar And Others Vs State Of Tamilnadu
Madras High Court · (2026) 05 MAD CK 1347
Bharatiya Nyaya Sanhita, 2023-Section 109, 269, 296(b)Indian Penal Code, 1860-Section 294(b), 307
High Courts06 May 2026
Syed Ibrahimsha Vs State Of Tamil Nadu
Madras High Court · (2026) 05 MAD CK 1346
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 22(b)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts06 May 2026
Prabhu @ Prabu Vs State Of Tamilnadu
Madras High Court · (2026) 05 MAD CK 1345
Bharatiya Nyaya Sanhita, 2023-Section 105, 269Indian Penal Code, 1860-Section 304
High Courts06 May 2026
Ayyanar And Others Vs State Of Tamilnadu
Madras High Court · (2026) 05 MAD CK 1344
Bharatiya Nyaya Sanhita, 2023-Section 49, 103(1), 115(2), 118(1), 191(2), 191(3), 269, 296(b), 351(3)