High Courts05 May 2026Dismissed
Ishwar Pal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 0383
Electricity Act, 2003 - Section 127
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 107 of 59,257
High Courts05 May 2026Dismissed
Kushalpal & Others Vs State Of Uttarakhand Through Collector Haridwar & Others
Uttarakhand High Court · (2026) 05 UK CK 0382
Electricity Act, 2003 - Section 127
High Courts05 May 2026Dismissed
Rajesh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 05 UK CK 0381
Electricity Act, 2003 - Section 127
High Courts05 May 2026Dismissed
Dharmendra Kumar & Others Vs State Of Uttarakhand Through Collector Haridwar & Others
Uttarakhand High Court · (2026) 05 UK CK 0380
Electricity Act, 2003 - Section 127
High Courts05 May 2026Disposed Of
Praveen Dangwal Vs State Bank Of India And Others
Uttarakhand High Court · (2026) 05 UK CK 0379
Recovery Of Debts And Bankruptcy Act, 1993 - Section 30, 30(A)
High Courts05 May 2026Disposed Of
Nand Kishore Garg Vs Assistant Commissioner Central Goods And Services Tax
Uttarakhand High Court · (2026) 05 UK CK 0378
High Courts05 May 2026Disposed Of
M/S Shiv Shakti Enterprises And Another Vs Debt Recovery Tribunal Dehradun And Another
Uttarakhand High Court · (2026) 05 UK CK 0377
High Courts05 May 2026Disposed Of
M/s Shiv Shakti Enterprises And Another Vs Debt Recovery Tribunal Dehradun And Another
Uttarakhand High Court · (2026) 05 UK CK 0376
High Courts05 May 2026Disposed Of
M/s Shiv Shakti Enterprises And Another Vs Debt Recovery Tribunal Dehradun And Another
Uttarakhand High Court · (2026) 05 UK CK 0375
High Courts05 May 2026Dismissed
Union Of India & Others Vs NK Kripal Singh
Uttarakhand High Court · (2026) 05 UK CK 0368
High Courts05 May 2026
Jasoda Poudyal Vs State Of Sikkim And Ors
Sikkim High Court · (2026) 05 SIK CK 0354
High Courts05 May 2026Dismissed
Jarnail Singh Alias Tinu Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0999
Constitution Of India, 1950-Article 226, 227Bharatiya Nyaya Sanhita, 2023-Section 61, 324, 329, 351
High Courts05 May 2026Dismissed
Vinod Gupta Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0998
Constitution Of India, 1950-Article 14, 32, 226, 227Haryana Civil Services (Assured Career Progression) Rules, 2008-Rule 8
High Courts05 May 2026Dismissed
Pawan Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0997
Punjab Police Rules, 1934-Rule 12
High Courts05 May 2026Dismissed
M/S Ambience Hotels And Resorts Ltd Vs M/S Continental Furnishers
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0996
Limitation Act, 1963- Article 137Commercial Courts Act, 2015-Section 13Companies Act, 1956-Section 433(e), 434
High Courts05 May 2026Disposed Of
Royal Capital Services Vs Kirpal Singh
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0995
Negotiable Instruments Act, 1881-Section 138, 139, 141, 142, 143, 147Indian Penal Code, 1860-Section 420Code Of Criminal Procedure, 1973-Section 2(d), 2(wa), 24, 200, 372, 377, 378, 378(4), 386
High Courts05 May 2026Dismissed
Paramjit Singh Vs Rajwinder Kaur
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0994
Constitution Of India, 1950-Article 15(3), 39Code Of Criminal Procedure, 1973-Section 125
High Courts05 May 2026
Raj Kumar Batra Vs Anand Prakash
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0993
Code Of Criminal Procedure, 1973-Section 372, 378(4)Negotiable Instruments Act, 1881-Section 138Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413, 419(4)
High Courts05 May 2026Allowed
Aman @ Aman Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0992
Bharatiya Nyaya Sanhita, 2023-Section 318(4)Information Technology Act, 2000-Section 66(D)
High Courts05 May 2026Disposed Of
Budh Singh Alias Budhraj Alias Khori Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0991
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 103, 108Indian Penal Code, 1860-Section 306