Bharatiya Nyaya Sanhita, 2023 - Section - 61, 126(2), 127(7), 238, 309(4), 310(2), 311, 317(3), 317(5), 324(6), 331(5), 351(2)Indian Arms Act, 1959 - Section 5

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High Courts05 May 2026

Jriang Singh Phanbuh (Since Deceased) Substituted By Shri Apshai Sing Nehlang Kharpuri & 3 Ors Vs Saihunlang Phanbuh & Anr

Meghalaya High Court · (2026) 05 MEG CK 0205

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High Courts05 May 2026

Jriang Singh Phanbuh (Since Deceased) Substituted By Shri Apshai Sing Nehlang Kharpuri & 3 Ors Vs Saihunlang Phanbuh & Anr

Meghalaya High Court · (2026) 05 MEG CK 0204

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High Courts05 May 2026Disposed Of

Abhiram Hajong Vs Sakuntala Hajong

Meghalaya High Court · (2026) 05 MEG CK 0203

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High Courts05 May 2026Disposed Of

M/S Koireng Food Vs Regional Institute Of Medical Sciences (RIMS In Short)

Manipur High Court · (2026) 05 MAN CK 0185

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High Courts05 May 2026Disposed Of

Tongbram Shantikumar Singh Vs Mongjam (O) Memcha Devi

Manipur High Court · (2026) 05 MAN CK 0184

Code Of Civil Procedure, 1908 - 100(5)

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High Courts05 May 2026

State Of Manipur & 5 Ors. Vs Konsam (N) Kh. (O) Rebina Devi & Anr.

Manipur High Court · (2026) 05 MAN CK 0183

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High Courts05 May 2026

Abujam Ramoni Devi & Anr Vs Secretary IEI Manipur State Centre & 2 Ors

Manipur High Court · (2026) 05 MAN CK 0182

Constitution Of India, 1950 - Article 12

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High Courts05 May 2026

Evelyn M. Laishram Vs State Of Manipur & Ors

Manipur High Court · (2026) 05 MAN CK 0181

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High Courts05 May 2026

Holkhopao Haokip Vs State Of Manipur & Ors

Manipur High Court · (2026) 05 MAN CK 0180

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High Courts05 May 2026Disposed Of

Ramesh Kumar Vs Roop Lal And Anr

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0770

Negotiable Instruments Act, 1881-Section 138, 147

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High Courts05 May 2026Disposed Of

Tanzin Konchog Vs State Of HP And Another

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0769

Indian Penal Code, 1860-Section 279, 337, 504Motor Vehicles Act, 1988-Section 187Code Of Criminal Procedure, 1973-Section 320

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High Courts05 May 2026Disposed Of

Surinder Singh And Another Vs State Of HP And Another

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0768

Indian Penal Code, 1860-Section 34, 279, 323, 325, 356, 504, 506Motor Vehicles Act, 1988-Section 185, 187Code Of Criminal Procedure, 1973-Section 320, 320(3)

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High Courts05 May 2026Disposed Of

Kusum Kumari And Others Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0767

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High Courts05 May 2026Dismissed

Ravish Chander Kaushal Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2026) 05 SHI CK 0766

Demobilized Armed Forces Personnel (Reservation Of Vacancies In Himachal State Non-Technical Services) Rules, 1972-Rule 3, 5

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