High Courts05 May 2026Disposed Of
Hoshiyar Singh Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0765
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 110 of 59,257
High Courts05 May 2026Disposed Of
OIC Ltd Vs Hukum Chand & Ors
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0764
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Section 279, 337
High Courts05 May 2026Dismissed
Deep Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0763
High Courts05 May 2026Dismissed
Darshna Devi & Ors Vs Raghubir Singh (Deceased) Through Lrs & Ors
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0762
Evidence Act, 1872-Section 35Registration Act, 1908-Section 59, 60, 60(2), 62
High Courts05 May 2026Allowed
Ajit Kalidas Vaghela Vs Minor Yug Ajitkumar Vaghela Thro Daxaben D/O Bhimabhai Harijan & Ors
Gujarat High Court · (2026) 05 GUJ CK 1405
Code Of Criminal Procedure, 1973-Section 125, 127
High Courts05 May 2026Disposed Of
Leena Paulose Vs Directorate Of Enforcement
Delhi High Court · (2026) 05 DEL CK 0068
Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 479, 479(1), 479(2), 483Code of Criminal Procedure, 1973- Section 436A
High Courts05 May 2026Dismissed
Faruk Sheikh Vs State (Govt. Of Nct Delhi)
Delhi High Court · (2026) 05 DEL CK 0067
Code of Criminal Procedure, 1973- Section 227, 228, 397, 397(2), 401Indian Penal Code, 1860- Section 120B, 489B, 489CUnlawful Activities Prevention Act, 1967- Section 16, 43
High Courts05 May 2026Allowed
Satish Chander Vs Govt Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0066
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Delhi Prevention of Defacement of Property Act, 2007- Section 3West Bengal Prevention of Defacement of Property Act, 1976- Section 3(1)
High Courts05 May 2026Dismissed
Mr Himanshu Aliyas Donti Vs State Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0065
Constitution of India, 1950- Article 21Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Code of Criminal Procedure, 1973- Section 437(1)(i), 439
High Courts05 May 2026Dismissed
Gourv @ Goldy Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2026) 05 DEL CK 0064
Code of Criminal Procedure, 1973- Section 161, 164, 397Indian Penal Code, 1860- Section 376(2)(f), 506Protection of Children from Sexual Offences Act, 2012- Section 6
High Courts05 May 2026Dismissed
Campos Brothers Farms Vs Matru Bhumi Supply Chain Pvt Limited & Ors
Delhi High Court · (2026) 05 DEL CK 0063
Code of Civil Procedure, 1908- Section 13, 20, Order 7 Rule 11Arbitration and Conciliation Act, 1996- Section 8, 32, 46, 48, 49Limitation Act, 1963- Section 14
High Courts05 May 2026Dismissed
Gurvinder Singh Toor Vs Rohit Malhotra
Delhi High Court · (2026) 05 DEL CK 0062
Code of Civil Procedure, 1908- Section 115, Order 7 Rule 11, Order 13ACode of Criminal Procedure, 1973- Section 200Negotiable Instrument Act, 1881- Section 138
High Courts05 May 2026Dismissed
Matsya Fincap Pvt Ltd Vs Govind Lal
Delhi High Court · (2026) 05 DEL CK 0061
Code of Civil Procedure, 1908- Section 47Code of Criminal Procedure, 1973- Section 340Arbitration and Conciliation Act, 1996- Section 7, 7(1), 7(2), 7(3), 7(4), 7(4)(a), 7(4)(b), 12(5), 34
High Courts05 May 2026Dismissed
Ashish Kalra And Others Vs State Of Nct Of Delhi And Anothers
Delhi High Court · (2026) 05 DEL CK 0060
Indian Penal Code, 1860- Section 34, 354, 406, 498ADowry Prohibition Act, 1961- Section 4
High Courts05 May 2026Allowed
Pradeep Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 0059
High Courts05 May 2026Disposed Of
Shayan Amir Vs Central Board Of Secondary Education (Cbse) & Ors.
Delhi High Court · (2026) 05 DEL CK 0058
Registration Of Births And Deaths Act, 1969-Section 12, 17
High Courts05 May 2026Dismissed
Manjit Singh Vs M/s Capitol Estates Pvt. Ltd.
Delhi High Court · (2026) 05 DEL CK 0057
Code of Civil Procedure, 1908- Section 96, Order 12 Rule 6, Order 41 Rule 1Code of Criminal Procedure, 1973- Section 340Indian Penal Code, 1860- Section 193, 209
High Courts05 May 2026Dismissed
Monika Aggarwal Vs State [Govt. Of N.C.T.] Of Delhi
Delhi High Court · (2026) 05 DEL CK 0056
Constitution of India, 1950- Article 227Code of Criminal Procedure, 1973- Section 372, 482Indian Penal Code, 1860- Section 34, 323, 325, 341, 342, 376(2)(n), 503, 506
High Courts05 May 2026Allowed
Jaksons Developers (P) Ltd Vs Delhi Development Authority
Delhi High Court · (2026) 05 DEL CK 0055
Arbitration and Conciliation Act, 1996- Section 9, 17, 31(7), 33, 34, 34(2)(a)(iv)
High Courts05 May 2026Dismissed
Sh. Nikhil Bhatiya Vs Ms. Sonam Singh Bhatiya
Delhi High Court · (2026) 05 DEL CK 0054
Code of Civil Procedure, 1908- Order 8 Rule 1Hindu Marriage Act, 1955- Section 13(1)(ia), 23, 24