Protection Of Children From Sexual Offences Act, 2012 - Section 3(b), 4, 5, 5(m), 6, 8, 10, 42Indian Penal Code, 1860 - Section 376(1), 376(2), 376(3)Code Of Criminal Procedure, 1973 - Section 313, 354

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High Courts21 Apr 2026Dismissed

Rahul Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1660

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 110, 115(2), 118(1), 118(2), 190, 191(3), 351Code Of Criminal Procedure, 1973-Section 438

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High Courts21 Apr 2026Disposed Of

Ankur Sharma And Others Vs State Of Punjab And Anr

Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1659

Indian Penal Code, 1860-Section 120B, 420Punjab Travel Professionals (Regulation) Act, 2014-Section 13Code Of Criminal Procedure, 1973-Section 482

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High Courts21 Apr 2026Disposed Of

Simranjit Kaur And Anr Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1658

Bharatiya Nyaya Sanhita, 2023-Section 61(2), 115(2), 118(1), 118(2), 190 191(3), 351(3)Indian Penal Code, 1860-Section 326Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)

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High Courts21 Apr 2026Disposed Of

Amandeep Kumar Alias Aman Deep Alias Shankar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1657

Bharatiya Nyaya Sanhita, 2023-Section 61(2), 115(2), 118(1), 118(2), 190, 191(3), 351(3)Indian Penal Code, 1860-Section 326Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)

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High Courts21 Apr 2026Allowed

Hardeep Singh @Billa & Ors Vs State Of Punjab & Ors

Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1656

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 109, 118(1), 115(2)Code Of Criminal Procedure, 1973-Section 320, 482

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High Courts21 Apr 2026Allowed

Satish Kumar @ Bittu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1655

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21(C, 22(C), 29, 37, 61, 85

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High Courts21 Apr 2026Disposed Of

Baba Mal Dass Charitable Trust (Regd.) Vs Commissioner, Municipal Corporation And Others

Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1654

Constitution Of India, 1950-Article 226, 227

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High Courts21 Apr 2026Disposed Of

Pintu @ Pradyumna Kumar Nanda And Others Vs State Of Odisha

Orissa High Court · (2026) 04 OHC CK 1502

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 115(2), 140(2), 189(2), 190, 296, 316(2), 318(4), 351(2)

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High Courts21 Apr 2026Dismissed/ Disposed Of

Akhila Swain And Others Vs State Of Odisha

Orissa High Court · (2026) 04 OHC CK 1501

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Bharatiya Nyaya Sanhita, 2023-Section 103, 109, 115(2), 190, 191(2), 191(3), 296, 303(2), 351(2), 351(3)

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High Courts21 Apr 2026Dismissed