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Search 11,85,147 Indian judgments.

11,85,147 judgments in All Courts · page 188 of 59,258

High Courts07 Apr 2026Allowed

Vanitaben Narotambhai Thumbar Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 04 GUJ CK 0951

Constitution Of India, 1950-Article 14, 19, 21, 226Electricity Act, 2003-Section 43

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High Courts07 Apr 2026Disposed Of

Shabbirbhai Hamidbhai Chunawala Vs Sub Divisional Magistrate

Gujarat High Court · (2026) 04 GUJ CK 0948

Constitution Of India, 1950-Article 14, 19, 21, 226, 227Gujarat Stamp Supply And Sales Rules, 1987- Rule 6, 6(2), 10, 11Prevention Of Cruelty To Animals Act, 1960- Section 5(1)(a), 8(4), 9, 10

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High Courts07 Apr 2026Disposed Of

Great Eastern Cargo Carriers Vs Food Corporation Of India And 3 Ors

Gauhati High Court · (2026) 04 GAU CK 0899

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High Courts07 Apr 2026Disposed Of

Hirak Jyoti Nath Vs Union of India

Gauhati High Court · (2026) 04 GAU CK 0898

Constitution of India, 1950- Article 226

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High Courts07 Apr 2026Dismissed

Pratyush Pratim Debnath And Anr Vs State Of Assam

Gauhati High Court · (2026) 04 GAU CK 0897

Constitution of India, 1950- Article 226, 356Code of Criminal Procedure, 1973- Section 197, 203, 482Indian Penal Code, 1860- Section 304(A)

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Supreme Court07 Apr 2026Disposed Of

XXX Vs YYY

Supreme Court Of India · (2026) 04 SC CK 0484

Constitution of India, 1950- Article 32, 142, 142(1), 227Code of Civil Procedure, 1908- Order 39 Rule 11Code of Criminal Procedure, 1973- Section 156(3), 340

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Supreme Court07 Apr 2026Partly Allowed

State Bank Of India Vs Amit Iron Private Limited & Ors

Supreme Court Of India · (2026) 04 SC CK 0459

Constitution of India, 1950- Article 14, 19(1)(g), 21, 217(3)Banking Regulation Act, 1949- Section 21, 35AInsolvency and Bankruptcy Code, 2016- Section 29A

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Supreme Court07 Apr 2026Allowed

West Bengal State Electricity Transmission Co.Ltd & Ors Vs Dipendu Biswas & Ors

Supreme Court Of India · (2026) 04 SC CK 0458

Constitution of India, 1950- Article 14, 16, 16(1), 16(4)

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Supreme Court07 Apr 2026Dismissed

UCO Bank & Ors Vs SK Shrivastava

Supreme Court Of India · (2026) 04 SC CK 0457

UCO Bank (Employees') Pension Regulations, 1995- Regulation 29, 29(1), 29(2)UCO Bank (Officers') Service Regulations, 1979- Regulation 20(3)(i), 20(3)(ii), 20(3)(iii)

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Supreme Court07 Apr 2026Allowed

Gautam Satnami Vs State Of Chhattisgarh

Supreme Court Of India · (2026) 04 SC CK 0456

Constitution of India, 1950- Article 134, 136Code of Criminal Procedure, 1973- Section 161, 164, 313Indian Penal Code 1860- Section 302

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Supreme Court07 Apr 2026Allowed

Renuka Vs State Of Maharashtra And Another

Supreme Court Of India · (2026) 04 SC CK 0455

Constitution of India, 1950- Article 227Negotiable Instruments Act, 1881- Section 118, 138, 139

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Supreme Court07 Apr 2026Allowed

Saroj Pandey Vs Govt. Of Nct Of Delhi And Ors

Supreme Court Of India · (2026) 04 SC CK 0454

Constitution of India, 1950- Article 226, 227Code of Civil Procedure, 1908- Section 115Code of Criminal Procedure, 1973- Section 397, 397(1), 397(2), 397(3), 482

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Supreme Court07 Apr 2026Dismissed

Bikram Chand Rana Vs Himachal Pradesh Road Transport Corporation

Supreme Court Of India · (2026) 04 SC CK 0453

Indian Penal Code, 1860- Section 109, 120B, 406, 418, 420Himachal Pradesh Prevention Of Malpractices At University, Board Or Other Specified Examinations Act, 1984- Section 7Central Civil Services (Classification, Control and Appeal) Rules, 1965- Rule 14, 16

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High Courts07 Apr 2026Dismissed