High Courts07 Apr 2026Dismissed
Ms. Stalagmite Infracon Pvt Vs Ms. Ashray Homes Build Well Pvt
Delhi High Court · (2026) 04 DEL CK 0128
Arbitration and Conciliation Act, 1996- Section 33, 34, 34(3)
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 190 of 59,258
High Courts07 Apr 2026Allowed
Ankit Shokeen Vs State (Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0127
Indian Penal Code, 1860- Section 34, 120B, 147, 148, 149, 302, 307, 323, 506
High Courts07 Apr 2026Allowed
Akash @ TT Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0126
Indian Penal Code, 1860- Section 34, 120B, 147, 148, 149, 302, 307, 323, 506
High Courts07 Apr 2026Allowed
Kapil Thakur Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0125
Bharatiya Nyaya Sanhita, 2023- Section 69
High Courts07 Apr 2026Dismissed
Nitya Vaishnavi Singh Vs Delhi Development Authority
Delhi High Court · (2026) 04 DEL CK 0115
Constitution of India, 1950- Article 14Contract Act, 1872- Section 74
High Courts07 Apr 2026Dismissed
The Chairman And Managing Director, Mmtc Limited And Anr Vs Vikas Gupta And Ors
Delhi High Court · (2026) 04 DEL CK 0114
High Courts07 Apr 2026Dismissed
Export Inspection Council Vs Deepak Shekhar & Anr.
Delhi High Court · (2026) 04 DEL CK 0113
Export (Quality Control and Inspection) Act, 1963- Section 3
High Courts07 Apr 2026Allowed
Godrej Agrovet Ltd Vs Food Safety And Standards Authority Of India & Anr.
Delhi High Court · (2026) 04 DEL CK 0112
Constitution of India, 1950- Article 226, 243GFood Safety and Standards Act, 2006- Section 2, 2(5), 3, 3(1)(f), 3(1)(j), 3(1)(q), 3(1)(zk), 3(1)(zr), 3(1)(zz), 4, 16, 16(5), 92, 92(1), 92(2)(e), 97Bureau of Indian Standards Act, 2016- Section 16, 16(1), 16(1)(b), 16(2), 25, 38
High Courts07 Apr 2026Dismissed
Hetali Enterprises & Anr Vs Dr. Vijay Purushottam Kale
Delhi High Court · (2026) 04 DEL CK 0111
Consumer Protection Act, 1986- Section 21(a)(i)
High Courts07 Apr 2026Dismissed
Poly Ghosh And Others Vs Jayashree Gurey @ Goure
Calcutta High Court · (2026) 04 CAL CK 0047
Code Of Civil Procedure, 1908-Section, Order 41 Rule 11
High Courts07 Apr 2026Allowed/ Disposed Of
Sabbir Alam Vs Ababs And Ors
Calcutta High Court · (2026) 04 CAL CK 0046
Code Of Civil Procedure, 1908-Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts07 Apr 2026Disposed Of
Braithwaite Burn And Jessop Construction Company Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0045
Constitution Of India, 1950-Article 226
High Courts07 Apr 2026Disposed Of
Kajal Paramanik Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0044
High Courts07 Apr 2026Disposed Of
Bikash Sardar Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0043
High Courts07 Apr 2026Disposed Of
MD. Abu Saeed Ostagar & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0042
High Courts07 Apr 2026Disposed Of
Suman Kundu And Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0041
High Courts07 Apr 2026Disposed Of
Pradip Kumar Gupta Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0040
Constitution Of India, 1950-Article 14, 226
High Courts07 Apr 2026Disposed Of
Pradip Kumar Gupta Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0039
Constitution Of India, 1950-Article 14, 226
High Courts07 Apr 2026Disposed Of
Pradip Kumar Gupta Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0038
Constitution Of India, 1950-Article 14, 226
High Courts07 Apr 2026Dismissed
West Bengal State Electricity Distribution Company Limited & Anr Vs Union Of India & Anr
Calcutta High Court · (2026) 04 CAL CK 0037
Constitution Of India, 1950-Article 14, 19(1)(g), 21, 51A(g)Energy Conservation Act, 2001-Section 2(g), 2(s), 3, 4, 5, 6, 7, 8, 9, 10, 11, 13, 14, 14(e), 14(n), 14(x), 15, 16, 17, 18, 26, 27, 28, 29