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Search 11,85,147 Indian judgments.

11,85,147 judgments in All Courts · page 189 of 59,258

High Courts07 Apr 2026

Govindharaj Vs State

Madras High Court · (2026) 04 MAD CK 0307

Bharatiya Nyaya Sanhita, 2023-Section 123, 132, 269, 296(b)Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)

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High Courts07 Apr 2026

Aqud Akram, S/O.Ismail Vs State

Madras High Court · (2026) 04 MAD CK 0306

Bharatiya Nyaya Sanhita, 2023-Section 69, 269, 318(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180(3)

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High Courts07 Apr 2026

Anjalai Vs State

Madras High Court · (2026) 04 MAD CK 0305

Tamil Nadu Prohibition Act, 1937-Section 4(1)(a), 4(1)(i)Tamil Nadu Prohibition (Amendment) Act, 2024-Section 4(1)(A), 4(1)(c)Bharatiya Nyaya Sanhita, 2023-Section 269

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High Courts07 Apr 2026

Eeswaramurugam Vs State

Madras High Court · (2026) 04 MAD CK 0304

Indian Penal Code, 1860-Section 34, 380, 419, 420, 465, 467, 468, 471Bharatiya Nyaya Sanhita, 2023-Section 269

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High Courts07 Apr 2026

Naveen Antony Raja Vs Inspector Of Police

Madras High Court · (2026) 04 MAD CK 0303

Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2)

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High Courts07 Apr 2026Dismissed

Raghul Gandhi K (RGK) Vs Chief Election Commissioner Election Commission Of India

Madras High Court · (2026) 04 MAD CK 0302

Constitution Of India, 1950-Article 226

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High Courts07 Apr 2026

Jayan And Others Vs Inspector Of Police

Madras High Court · (2026) 04 MAD CK 0301

Bharatiya Nyaya Sanhita, 2023-Section 269, 310(2)

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High Courts07 Apr 2026

A.Sakthivel Vs State Rep. By The Inspector Of Police

Madras High Court · (2026) 04 MAD CK 0300

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A)Bharatiya Nyaya Sanhita, 2023-Section 123, 269

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High Courts07 Apr 2026Allowed

Umashankar Pal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 04 MP CK 0248

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(2), 480(3), 482Bharatiya Nyaya Sanhita, 2023-Section 318(4)

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High Courts07 Apr 2026Partly Allowed

Ravi Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 04 MP CK 0247

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8, 15, 29Bharatiya Nyaya Sanhita, 2023-Section 318(4), 347(1)

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High Courts07 Apr 2026Disposed Of

Sachin Pratap Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 04 MP CK 0246

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 482Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 119(1), 296, 351(3)

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High Courts07 Apr 2026Allowed

Anand Singh Thakur Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 04 MP CK 0245

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Code Of Criminal Procedure, 1973-Section 439Bharatiya Nyaya Sanhita, 2023-Section 103(1), 238(A)

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High Courts07 Apr 2026Disposed Of

Rajkumari Adiwasi Vs Shakuntala And Others

Madhya Pradesh High Court · (2026) 04 MP CK 0244

Code Of Criminal Procedure, 1973-Section 2(wa), 200, 372, 378, 378(4)Indian Penal Code, 1860-Section 34, 294, 325Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413, 419(4)

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High Courts07 Apr 2026Disposed Of

Jitendra And Others Vs UCO Bank And Others

Madhya Pradesh High Court · (2026) 04 MP CK 0243

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 14

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High Courts07 Apr 2026Disposed Of

Jayantilal Hargovandas Thakkar & Ors Vs Gram Panchayat,Ratangadh & Anr

Gujarat High Court · (2026) 04 GUJ CK 0160

Code Of Civil Procedure, 1908-Section Order 80, 30 Rule 1, 96Gujarat Panchayats Act, 1961-Section 88, 320Indian Partnership Act, 1932-Section 4, 69, 69(2)

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High Courts07 Apr 2026Disposed Of

Pandit D K Parsai & Anr. Vs Dr. Satish Chandar Agarwal & Ors

Delhi High Court · (2026) 04 DEL CK 0133

Code of Civil Procedure, 1908- Order 9 Rule 9

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High Courts07 Apr 2026Dismissed

Mohd Akhtar Vs State Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0132

Narcotic Drugs And Psychotropic Substances Act, 1985- Section 21, 29

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High Courts07 Apr 2026Dismissed

Rohit Vs State Nct Of Delhi And Anr,

Delhi High Court · (2026) 04 DEL CK 0131

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 84Bharatiya Nyaya Sanhita, 2023- Section 69

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High Courts07 Apr 2026Dismissed

Pinnu Singh Vs State Govt. Of Nct Of Delhi And Anr.

Delhi High Court · (2026) 04 DEL CK 0130

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 401, 402, 438Code of Criminal Procedure, 1973- Section 360, 361, 397Indian Penal Code, 1860- Section 420, 468, 471

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High Courts07 Apr 2026Dismissed

Rakesh @ Raju Vs Union Of India

Delhi High Court · (2026) 04 DEL CK 0129

Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 124A

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