High Courts06 Apr 2026Disposed Of
Hobiqul Islam Vs State Of Assam
Gauhati High Court · (2026) 04 GAU CK 0891
Limitation Act, 1963- Section 5Narcotic Drugs and Psychotropic Substances Act, 1985- Section 20(b)(ii)©
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 192 of 59,258
High Courts06 Apr 2026Disposed Of
Akanksha Singh Vs Mukund Singh
Chhattisgarh High Court · (2026) 04 CHH CK 0652
Code of Criminal Procedure, 1973- Section 125Indian Penal Code, 1860- Section 498(A)
Supreme Court06 Apr 2026Allowed
Juvenile Delinquent Vs State Of U.P. And Ors
Supreme Court Of India · (2026) 04 SC CK 0543
Constitution of India, 1950- Article 21Juvenile Justice (Care and Protection of Children) Act 2015- Section 10(2), 12, 15, 15(1), 18, 18(2), 18(3), 19, 21
Supreme Court06 Apr 2026Dismissed
M/s Piaggio Vehicles Pvt. Ltd Vs State Of U.P. & Ors
Supreme Court Of India · (2026) 04 SC CK 0450
Constitution of India, 1950- Article 136, 226Uttar Pradesh Industrial Area Development Act, 1976- Section 7
Supreme Court06 Apr 2026Allowed
Sajal Bose Vs State Of West Bengal And Ors
Supreme Court Of India · (2026) 04 SC CK 0449
Constitution of India, 1950- Article 136, 226Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 155(2), 156(1), 161, 164, 173(2), 482
Supreme Court06 Apr 2026Disposed Of
Save Mon Region Federation & Anr Vs State Of Arunachal Pradesh & Ors
Supreme Court Of India · (2026) 04 SC CK 0448
Constitution of India, 1950- Article 14, 21, 32, 226Arunachal Pradesh District Based Entrepreneurs and Professionals (Incentives, Development and Promotional) Act, 2015- Section 3A
Supreme Court06 Apr 2026Allowed
Dr. S. Balagopal Vs State Of Tamil Nadu & Anr
Supreme Court Of India · (2026) 04 SC CK 0447
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 88, 92, 120B, 312, 325, 406, 426, 465, 468, 471, 501(1), 501(2)
Supreme Court06 Apr 2026Partly Allowed
Sivakumar Vs State Rep. By The Inspector Of Police
Supreme Court Of India · (2026) 04 SC CK 0446
Indian Penal Code, 1860- Section 34, 292, 294, 294(b), 299, 302, 304II, 323, 324, 325Information Technology Act, 2000- Section 67
Supreme Court06 Apr 2026Allowed
Jay Prakash Yadav Vs State Of Jharkhand
Supreme Court Of India · (2026) 04 SC CK 0445
Indian Penal Code, 1860- Section 302Arms Act, 1959- Section 27
High Courts06 Apr 2026Disposed Of
Najeer Ahamad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0402
High Courts06 Apr 2026Disposed Of
Ms New Dhashmesh Transport And Anr. Vs Punjab National Bank And Anr.
Uttarakhand High Court · (2026) 04 UK CK 0401
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17
High Courts06 Apr 2026Disposed Of
Jitendra Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0400
High Courts06 Apr 2026Disposed Of
Ms Sandhu Tyre Hub Vs Punjab National Bank And Another
Uttarakhand High Court · (2026) 04 UK CK 0399
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17
High Courts06 Apr 2026Disposed Of
Ms Sandhu Road Lines And Another Vs Punjab National Bank And Another
Uttarakhand High Court · (2026) 04 UK CK 0398
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17
High Courts06 Apr 2026Disposed Of
Lalit Arya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0397
High Courts06 Apr 2026Disposed Of
M/S Wastepe India Private Limited Vs Commissioner, State Goods And Services Tax Act, Uttarakhand And Another
Uttarakhand High Court · (2026) 04 UK CK 0396
Central Goods And Services Tax Act, 2017 - Section 130State Goods And Services Tax Act, 2017 - Section 130
High Courts06 Apr 2026Disposed Of
Brijesh Kumar Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2026) 04 UK CK 0390
High Courts06 Apr 2026Disposed Of
Ms Abha Industries Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2026) 04 UK CK 0389
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14
High Courts06 Apr 2026Disposed Of
Ramesh Kumar Vs National Highway Authority Of India & Others
Uttarakhand High Court · (2026) 04 UK CK 0388
National Highways Act, 1956 - Section 3I
High Courts06 Apr 2026Disposed Of
Vikram Singh Chauhan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 04 UK CK 0387