High Courts06 Apr 2026Disposed Of
Branch Manager, Cholamandalam Ms General Insurance Company Limited Vs Dal Bahadur Thapa And Others
Sikkim High Court · (2026) 04 SIK CK 0365
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 193 of 59,258
High Courts06 Apr 2026
Damber BDR. Pradhan Vs National Highways Infrastructure Development Corporation Ltd And Others
Sikkim High Court · (2026) 04 SIK CK 0364
High Courts06 Apr 2026
Tshering Ganjay Lachungpa Vs State Of Sikkim
Sikkim High Court · (2026) 04 SIK CK 0363
High Courts06 Apr 2026
Bishnu Lall Neopaney & Ors. Vs State Of Sikkim & Ors
Sikkim High Court · (2026) 04 SIK CK 0361
High Courts06 Apr 2026
Ram Bahadur Thapa Vs Project Manager, National Highways And Infrastructure Development Corporation Ltd. And Others
Sikkim High Court · (2026) 04 SIK CK 0360
High Courts06 Apr 2026
Jasoda Poudyal Vs State Of Sikkim And Ors
Sikkim High Court · (2026) 04 SIK CK 0359
High Courts06 Apr 2026Allowed
Srijana Gurung & Ors Vs Union Of India & Ors
Sikkim High Court · (2026) 04 SIK CK 0358
Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 - Article 300A
High Courts06 Apr 2026Disposed Of
John Nanda Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0342
Constitution Of India, 1950-Article 226, 227
High Courts06 Apr 2026Dismissed
Dhan Kaur Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0341
Constitution Of India, 1950-Article 226
High Courts06 Apr 2026Disposed Of
M/S Shyam Sunder Govt Contractor Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0340
Constitution Of India, 1950-Article 226, 227
High Courts06 Apr 2026Disposed Of
Paramdeep Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0339
Constitution Of India, 1950-Article 226, 227Bharatiya Nyaya Sanhita, 2023-Section 61(2), 329(3)
High Courts06 Apr 2026Disposed Of
Dakshin Haryana Bijli Vitran Nigam Limited Vs M/S Tiku Ram Gum And Chemical Pvt Ltd And Anr
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0338
High Courts06 Apr 2026Disposed Of
Ishwar Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0337
Constitution Of India, 1950-Article 226, 227
High Courts06 Apr 2026
Sakthi Vs State
Madras High Court · (2026) 04 MAD CK 0316
Bharatiya Nyaya Sanhita, 2023-Section 105, 194, 269
High Courts06 Apr 2026
S.Maheshkumar Vs State Of Tamil Nadu
Madras High Court · (2026) 04 MAD CK 0315
Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts06 Apr 2026
Murugesan And Others Vs State Of Tamil Nadu
Madras High Court · (2026) 04 MAD CK 0314
Bharatiya Nyaya Sanhita, 2023-Section 74, 118(1), 269, 296(b), 351(3)
High Courts06 Apr 2026
Sadham Usain Vs State, Rep. By, Through The Inspector Of Police,
Madras High Court · (2026) 04 MAD CK 0313
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(II)(A)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts06 Apr 2026Dismissed
Nataraj And Others Vs State Of Tamil And Others
Madras High Court · (2026) 04 MAD CK 0312
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 37Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts06 Apr 2026Disposed Of
Suresh Vs Deputy Superintendent Of Police And Others
Madras High Court · (2026) 04 MAD CK 0311
Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 15A