High Courts02 Apr 2026Disposed Of
Samsul Haq Ansari Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0653
Indian Forest Act, 1927- Section 8(A)
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 196 of 59,258
High Courts02 Apr 2026Dismissed
Kailas Shankar Navekar Vs State of Maharashtra
Bombay High Court · (2026) 04 BOM CK 0592
Constitution Of India, 1950- Article 226Indian Penal Code, 1860- Section 201, 302, 363, 364, 376, 506Code of Criminal Procedure, 1973- Section 427(1), 427(2), 428
High Courts02 Apr 2026Allowed
Syed Shah Azizul Hasan Vs State of Maharashtra
Bombay High Court · (2026) 04 BOM CK 0591
Prevention of Cruelty of Animal Act, 1960- Section 11(1)(D), 35, 38Bhartiya Nagrik Suraksha Sanhita, 2023- Section 503Maharashtra Animal Preservation Act, 1976- Section 5, 5(A), 5(B)
High Courts02 Apr 2026Allowed
Tanvir Kadir Shaikh Vs State of Maharashtra
Bombay High Court · (2026) 04 BOM CK 0590
Constitution Of India, 1950- Article 226Bhartiya Nyaya Sanhita, 2023- Section 221, 303(2)Environment Protection Act, 1986- Section 3, 15
Supreme Court02 Apr 2026Allowed
Commissioner, Delhi Police & Anr Vs Uttam Kumar
Supreme Court Of India · (2026) 04 SC CK 0452
Supreme Court02 Apr 2026Dismissed
Shankar Vs State Of Rajasthan
Supreme Court Of India · (2026) 04 SC CK 0451
Code of Criminal Procedure, 1973- Section 313Indian Penal Code 1860- Section 302, 307, 323, 342, 498ABhartiya Sakshya Adhiniyam, 2023- Section 26
Supreme Court02 Apr 2026Partly Allowed
Syed Mohammed Ghouse Pasha Khadri Vs Syed Mohammed Adil Pasha Khadri & Ors. Etc
Supreme Court Of India · (2026) 04 SC CK 0444
Constitution of India, 1950- Article 136Code of Civil Procedure, 1908- Section 9, 100Waqf Act, 1995- Section 3(f), 3(i), 3(j), 6, 7, 32, 32(1), 32(2)(g), 50, 63, 64, 64(2), 65, 83, 85
Supreme Court02 Apr 2026Allowed
Satinder Singh Bhasin Vs Government Of Nct Of Delhi & Ors
Supreme Court Of India · (2026) 04 SC CK 0443
Constitution of India, 1950- Article 32, 142Code of Criminal Procedure, 1973- Section 161Insolvency and Bankruptcy Code, 2016- Section 5(24)(a), 7, 14, 43, 45, 49, 60(5), 66
Supreme Court02 Apr 2026Dismissed
M/s A.K.G. Construction And Developers Pvt. Ltd Vs State Of Jharkhand & Ors
Supreme Court Of India · (2026) 04 SC CK 0441
Constitution of India, 1950- Article 226Contractor Registration Rules, 2012- Rule 10, 10(1), 10(3), 10(4), 10(5)
Supreme Court02 Apr 2026Allowed
Punjab & Sind Bank Vs Sh. Raj Kumar
Supreme Court Of India · (2026) 04 SC CK 0440
Constitution of India, 1950- Article 14, 32, 136, 226, 227
High Courts02 Apr 2026Allowed
Azeem Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 04 UK CK 0386
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 - Section 3, 11Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482
High Courts02 Apr 2026Disposed Of
Jaiveer Singh Vs Malika Virdi And Another
Uttarakhand High Court · (2026) 04 UK CK 0385
Constitution Of India, 1950 - Article 227
High Courts02 Apr 2026Disposed Of
Surekha Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 0384
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14, 17
High Courts02 Apr 2026Allowed
Pramod Kumar & Others Vs Chief Agriculture Officer & Others
Uttarakhand High Court · (2026) 04 UK CK 0383
High Courts02 Apr 2026Dismissed
Ajay Kumar Vs Debts Recovery Tribunal Dehradun & Ors.
Uttarakhand High Court · (2026) 04 UK CK 0382
High Courts02 Apr 2026Disposed Of
Shambhu Paswan Vs State Of Tripura
Tripura High Court · (2026) 04 TP CK 0370
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(c), 21(c), 25, 29, 37, 42, 50, 52A
High Courts02 Apr 2026Disposed Of
Dilip Majumder Vs State Of Tripura
Tripura High Court · (2026) 04 TP CK 0369
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 117(2), 118(2), 329(4), 351(2), 351(3)
High Courts02 Apr 2026Disposed Of
Ankuj Datta Vs State Of Tripura
Tripura High Court · (2026) 04 TP CK 0368
High Courts02 Apr 2026
Tek Nath Sharma Vs M/S CIPLA Ltd. And Others
Sikkim High Court · (2026) 04 SIK CK 0357
High Courts02 Apr 2026
Kishan Kumar Bhujel Vs Union Of India & Ors
Sikkim High Court · (2026) 04 SIK CK 0352