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11,85,158 judgments in All Courts · page 209 of 59,258

High Courts30 Mar 2026Allowed/ Disposed Of

Aruldass Vs State And Others

Madras High Court · (2026) 03 MAD CK 1014

Indian Penal Code, 1860-Section 379Mines And Minerals (Development And Regulation) Act, 1957-Section 21(1)Code Of Criminal Procedure, 1973-Section 468(2)(c)
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High Courts30 Mar 2026

Fazil Vs State

Madras High Court · (2026) 03 MAD CK 0993

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 29(1), 25Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts30 Mar 2026

Mohamed Rafiq, S/O.Sirajdeen Vs State

Madras High Court · (2026) 03 MAD CK 0992

Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 6(a), 24(1)Bharatiya Nyaya Sanhita, 2023-Section 123, 269
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High Courts30 Mar 2026

Rani Vs State

Madras High Court · (2026) 03 MAD CK 0990

Indian Penal Code, 1860-Section 205, 210, 419, 420, 466, 467, 468, 471Bharatiya Nyaya Sanhita, 2023-Section 242, 247, 269, 318(4), 319(2), 336(3), 337, 338, 340(2)
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