High Courts30 Mar 2026
Thaodem Dhaneshwor Singh Vs Union Of India & 2 Ors
Manipur High Court · (2026) 03 MAN CK 1010
JUDGMENT DATABASE
Search 11,85,158 Indian judgments.
11,85,158 judgments in All Courts · page 211 of 59,258
High Courts30 Mar 2026Disposed Of
Soibam Shashikanta Singh Vs Union Of India & 3 Ors
Manipur High Court · (2026) 03 MAN CK 1009
High Courts30 Mar 2026
Lainingthou Marjing Thougal Lup, Sangakpham Vs State Of Manipur And 2 Ors
Manipur High Court · (2026) 03 MAN CK 1008
High Courts30 Mar 2026
M/s GR (JV) Vs State Of Manipur And 7 Ors
Manipur High Court · (2026) 03 MAN CK 1007
High Courts30 Mar 2026
Lamkhosat Lhouvum And 1 Anr. Vs State Of Manipur And 4 Ors.
Manipur High Court · (2026) 03 MAN CK 1006
High Courts30 Mar 2026
Hidangmayum Sharatchandra Sharma Represented by His 6 LRS Vs Shamurailatpam Manisana Sharma & 11 Ors
Manipur High Court · (2026) 03 MAN CK 1005
High Courts30 Mar 2026
Heikrujam Budhichandra Singh & Ors. Vs Heikrujam Koklei Singh, Represented By His LRs & Ors
Manipur High Court · (2026) 03 MAN CK 1004
High Courts30 Mar 2026
Kh. Khamba Meetei Vs L. Romila @ Romi & Ors
Manipur High Court · (2026) 03 MAN CK 1003
High Courts30 Mar 2026
State Of Manipur & Anr Vs Chingshubam (N) Irom (O) Apambi Devi Represented by her & 7 LRS
Manipur High Court · (2026) 03 MAN CK 1002
High Courts30 Mar 2026
Haji Arafat Ali Vs Yumkham Erabot Singh & Ors.
Manipur High Court · (2026) 03 MAN CK 1001
High Courts29 Mar 2026
Prabu And Others Vs State
Madras High Court · (2026) 03 MAD CK 1000
Bharatiya Nyaya Sanhita, 2023-Section 109, 118(1), 269, 296(b), 351(3)
High Courts29 Mar 2026Dismissed
Murugan Vs State And Others
Madras High Court · (2026) 03 MAD CK 0999
Bharatiya Nyaya Sanhita, 2023-Section 296(b)Protection Of Children From Sexual Offences Act, 2012-Section 7, 8
High Courts29 Mar 2026Dismissed
Paambu @ Bhagat Singh Vs State
Madras High Court · (2026) 03 MAD CK 0998
High Courts29 Mar 2026
Ashok Kumar Vs State
Madras High Court · (2026) 03 MAD CK 0997
Explosive Substances Act, 1908-Section 3, 5, 6Bharatiya Nagarik Suraksha Sanhita, 2023-Section 105, 126(b), 269
High Courts29 Mar 2026
Saravanan Vs State And Others
Madras High Court · (2026) 03 MAD CK 0996
Protection Of Children From Sexual Offences Act, 2012-Section 5(I), 5(j)(ii), 6(I)Bharatiya Nyaya Sanhita, 2023-Section 64(2)(m), 87
High Courts29 Mar 2026
Ekambaram Vs State
Madras High Court · (2026) 03 MAD CK 0995
Indian Penal Code, 1860-Section 120(B), 419, 420, 465 , 467, 468, 471Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts28 Mar 2026Allowed
M/S Mahalaxmi Self Help Group Vs State Of Uttar Pradesh And 4 Others
Allahabad High Court · (2026) 03 AHC CK 0340
Uttar Pradesh Essential Commodities (Regulations Of Sales And Distribution) Control Order, 2016-Section 3, 7, 13, 13(4)
High Courts27 Mar 2026Dismissed
Dr. Krishna Pratap Singh Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1395
High Courts27 Mar 2026Dismissed
Dr. Chandra Bhan Singh Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1394
High Courts27 Mar 2026Dismissed
Dr. S.P. Gangwar Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1393