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High Courts30 Mar 2026Dismissed

Rajinder Singh & Ors Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0761

Indian Penal Code, 1860-Section 120B, 147, 148, 149, 307, 323, 325, 341, 420, 465, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973-Section 320, 482Prevention Of Corruption Act, 1988-Section 13(1)(d), 13(2)
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High Courts30 Mar 2026Disposed Of

Baldev Vs State Of H.P

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0759

Constitution Of India, 1950-Article 21Prisons (Bombay Furlough And Parole) Rules, 1959-Rule 3(2), 19Narcotic Drugs And Psychotropic Substances Act, 1985-Section 26, 20, 29
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High Courts30 Mar 2026Allowed

Ramesh Vs Ram Kumar

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0758

Negotiable Instruments Act, 1881-Section 138, 143(1), 143A, 143A(1), 143A(5), 145(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code Of Criminal Procedure, 1973-Section 259, 262, 263, 264, 265, 357, 421
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