High Courts02 Apr 2026Disposed Of
Parveen And Another Vs AU Small Finance Bank And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0331
Constitution Of India, 1950-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 107
JUDGMENT DATABASE
Search 11,85,480 Indian judgments.
11,85,480 judgments in All Courts · page 213 of 59,274
High Courts02 Apr 2026Disposed Of
Karan Singh Randhawa Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0330
Constitution Of India, 1950-Article 226, 227
High Courts02 Apr 2026Disposed Of
Satish Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0329
Constitution Of India, 1950-Article 226, 227
High Courts02 Apr 2026Disposed Of
Vikas Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0328
Constitution Of India, 1950-Article 226, 227Bharatiya Nyaya Sanhita, 2023-Section 316(5), 318(4)
High Courts02 Apr 2026Dismissed
Inderpreet Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0327
Constitution Of India, 1950-Article 226
High Courts02 Apr 2026Dismissed
Lakhwinder Pal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 0326
Constitution Of India, 1950-Article 226, 227
High Courts02 Apr 2026
Upendra Nath Saha Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 0323
High Courts02 Apr 2026
Noorjahan Marwein Vs State Of Meghalaya & Ors.
Meghalaya High Court · (2026) 04 MEG CK 0322
High Courts02 Apr 2026
Moneruddin Sheikh Vs State Of Meghalaya
Meghalaya High Court · (2026) 04 MEG CK 0321
High Courts02 Apr 2026
Sudharsan And Others Vs Vs State Of Tamil Nadu
Madras High Court · (2026) 04 MAD CK 0299
Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4Bharatiya Nyaya Sanhita, 2023-Section 109, 115(2), 118(1), 133, 191(2), 191(3), 126(2), 296(b), 351(3)Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3
High Courts02 Apr 2026Allowed
Kalaiyarasi Vs State Of Tamilnadu
Madras High Court · (2026) 04 MAD CK 0297
Indian Penal Code, 1860-Section 302, 380, 414, 457
High Courts02 Apr 2026
Manikandan Vs Superintendent Of Police And Others
Madras High Court · (2026) 04 MAD CK 0296
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 183
High Courts02 Apr 2026
Krishnasamy Vs State Of Tamil Nadu
Madras High Court · (2026) 04 MAD CK 0295
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 6(b), 24(1)
High Courts02 Apr 2026
Deepakraja And Others Vs State Of Tamil Nadu
Madras High Court · (2026) 04 MAD CK 0294
Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 7, 20(1)Bharatiya Nyaya Sanhita, 2023-Section 123, 269, 275
High Courts02 Apr 2026
Ayyapan Vs State Of Tamil Nadu
Madras High Court · (2026) 04 MAD CK 0293
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 6(b), 24(1)
High Courts02 Apr 2026Disposed Of
B.David Anbu Prabaharan Vs Director Of School Education And Others
Madras High Court · (2026) 04 MAD CK 0292
Constitution Of India, 1950-Article 30, 226Tamil Nadu Private Schools (Regulation) Rules, 2023-Rule 12, 13, 25(2)
High Courts02 Apr 2026
Malarvizhi @ Malathi Vs Station House Officer
Madras High Court · (2026) 04 MAD CK 0291
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 269, 305(a), 306, 317(5)
High Courts02 Apr 2026
Nivetha@ Vincy Nivetha Vs Inspector Of Police
Madras High Court · (2026) 04 MAD CK 0290
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A), 22(b), 25, 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts02 Apr 2026
Ibrahim S/O. Abbas Vs Inspector Of Police
Madras High Court · (2026) 04 MAD CK 0289
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 22(b), 25, 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269