High Courts27 Mar 2026Dismissed
Dr. Vinod Kumar Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1392
JUDGMENT DATABASE
Search 11,85,158 Indian judgments.
11,85,158 judgments in All Courts · page 212 of 59,258
High Courts27 Mar 2026Dismissed
Dr. Naresh Malik Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1391
High Courts27 Mar 2026Dismissed
Dr. Bhagwan Singh Karki Vs Dr. Surendra Narayan Pandey And Others
Uttarakhand High Court · (2026) 03 UK CK 1390
High Courts27 Mar 2026Disposed Of
Manohar Gururani Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 03 UK CK 1389
High Courts27 Mar 2026Disposed Of
Dalmia Cement (Bharat) Ltd Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 03 UK CK 1388
Indian Penal Code, 1860 - Section 120BCode Of Criminal Procedure, 1973 - Section 200, 202
High Courts27 Mar 2026Disposed Of
South West Pinnacle Exploration Ltd. Vs Oil And Natural Gas Corporation And Another
Uttarakhand High Court · (2026) 03 UK CK 1387
High Courts27 Mar 2026Disposed Of
Mahant Ramadhar Das And Others Vs Manorma Devi And Another
Uttarakhand High Court · (2026) 03 UK CK 1386
Code Of Civil Procedure, 1908 - Section 151Constitution Of India, 1950 - Article 227
High Courts27 Mar 2026Disposed Of
Pem Tshering Vs Punam Tshering
Uttarakhand High Court · (2026) 03 UK CK 1385
Special Marriage Act, 1954 - Section 22, 27(1)(b), 27(1)(d)Constitution Of India, 1950 - Article 227
High Courts27 Mar 2026Allowed
Harjinder Singh & Others Vs Chief Agriculture Officer & Others
Uttarakhand High Court · (2026) 03 UK CK 1384
High Courts27 Mar 2026Disposed Of
Ms Wastepe India Private Limited Vs Commissioner State Goods And Services Tax Act And Another
Uttarakhand High Court · (2026) 03 UK CK 1383
High Courts27 Mar 2026Disposed Of
Ramnagar Enterprises Vs State Tax Officer & Another
Uttarakhand High Court · (2026) 03 UK CK 1382
Central Goods And Services Tax Act, 2017 - Section 73, 107, 107(7)
High Courts27 Mar 2026Disposed Of
Abdul Hamid And Others Vs State Of Uttarakhand And & Others
Uttarakhand High Court · (2026) 03 UK CK 1381
Uttarakhand Mineral (Prevention Of Illegal Mining Transportation And Storage) Rules, 2005 - Rule 16
High Courts27 Mar 2026Allowed
Ravi Kashyap Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 03 UK CK 1380
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 318(4), 336(3), 338, 340(2)Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22Constitution Of India, 1950 - Article 21
High Courts27 Mar 2026Allowed
Mohd. Mustafa Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 03 UK CK 1379
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 21
High Courts27 Mar 2026Allowed
Sai Auto Industries Vs Commissioner, Central Goods And Services Tax And Others
Uttarakhand High Court · (2026) 03 UK CK 1378
Central Excise Act, 1944 - Section 35, 35GConstitution Of India, 1950 - Article 142
High Courts27 Mar 2026Disposed Of
M/s Al Sheria Furniture House Vs Commissioner, State Goods & Services Tax And Another
Uttarakhand High Court · (2026) 03 UK CK 1377
High Courts27 Mar 2026Disposed Of
M/s A & M Constructions Vs Commissioner, Central Goods And Services Tax & Another
Uttarakhand High Court · (2026) 03 UK CK 1376
High Courts27 Mar 2026Dismissed
Shubharambh Services & Anr. Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 03 UK CK 1375
High Courts27 Mar 2026Allowed
Dinesh Kumar Rana & Ors Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 03 UK CK 1374
Prevention Of Corruption Act, 1988 - Section 7Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 234, 235, 237, 238, 246Code Of Criminal Procedure, 1973 - Section 212
High Courts27 Mar 2026Allowed
Udasin Karshni Narain Ashram And Others Vs Mahendra Taneja
Uttarakhand High Court · (2026) 03 UK CK 1373
Provincial Small Cause Courts Act, 1887 - Section 25Evidence Act, 1872 - Section 90, 116Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction). Act, 1972 - Section 2(1)(bb), 20(4)