JUDGMENT DATABASE

Search 11,84,587 Indian judgments.

11,84,587 judgments in All Courts · page 237 of 59,230

High Courts21 Apr 2026Disposed Of

Pintu @ Pradyumna Kumar Nanda And Others Vs State Of Odisha

Orissa High Court · (2026) 04 OHC CK 1502

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 115(2), 140(2), 189(2), 190, 296, 316(2), 318(4), 351(2)

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High Courts21 Apr 2026Dismissed/ Disposed Of

Akhila Swain And Others Vs State Of Odisha

Orissa High Court · (2026) 04 OHC CK 1501

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Bharatiya Nyaya Sanhita, 2023-Section 103, 109, 115(2), 190, 191(2), 191(3), 296, 303(2), 351(2), 351(3)

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High Courts21 Apr 2026Dismissed

State Of Odisha & Another Vs Ashok Kumar Mohanty & Another

Orissa High Court · (2026) 04 OHC CK 1500

Constitution Of India, 1950-Article 14, 16, 21

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High Courts21 Apr 2026Dismissed

Itishree Nath Vs Bank Of Baroda And Others

Orissa High Court · (2026) 04 OHC CK 1499

Constitution Of India, 1950-Article 226, 227

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High Courts21 Apr 2026Disposed Of

Ranjit Kumar Sahoo Vs State Of Odisha & Others

Orissa High Court · (2026) 04 OHC CK 1498

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High Courts21 Apr 2026Allowed

M/S.Belair Corporation Pvt. Ltd And Others Vs State And Others

Madras High Court · (2026) 04 MAD CK 1438

Indian Penal Code, 1860-Section 406, 408, 418, 420Evidence Act, 1872-Section 73

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High Courts21 Apr 2026Allowed

SRM Institute Of Science & Technology And Other Vs Tamil Nadu Pollution Control Board

Madras High Court · (2026) 04 MAD CK 1437

Code Of Criminal Procedure, 1973-Section 200Environment (Protection) Act, 1986-Section 15, 16, 19(A)

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High Courts21 Apr 2026

Ragul Subhash Vs State

Madras High Court · (2026) 04 MAD CK 1436

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 25, 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269

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High Courts21 Apr 2026Allowed

A. Ranganathan Vs L.K. Vennila

Madras High Court · (2026) 04 MAD CK 1435

Negotiable Instruments Act, 1881-Section 138, 142Bharatiya Nagarik Suraksha Sanhita, 2023-Section 353Evidence Act, 1872-Section 65B

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High Courts21 Apr 2026Allowed

Vijaya And Others VS State Of Tamilnadu And Others

Madras High Court · (2026) 04 MAD CK 1434

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High Courts21 Apr 2026

M/S. National Insurance Company Ltd Vs M/S.K.Abbas Stores

Madras High Court · (2026) 04 MAD CK 1418

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High Courts21 Apr 2026

Harsh Malviya Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 04 MP CK 1285

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 430(1)Indian Penal Code, 1860-Section 34, 324Arms Act, 1959-Section 25(1B)

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High Courts21 Apr 2026Allowed

Raghunath@Rugnath Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 04 MP CK 1284

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 2(xvii)(a), 8, 18, 18(c), 37

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High Courts21 Apr 2026Allowed/Disposed Of

Jagat Singh @ Jagga Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 04 MP CK 1283

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Arms Act, 1959-Section 25, 25 25(1)(AA)Bharatiya Nyaya Sanhita, 2023-Section 111(1)

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High Courts21 Apr 2026Dismissed

Mohan Sahu Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 04 MP CK 1282

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 3(5), 103(1), 115(2), 118(1), 296, 351(3)

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High Courts21 Apr 2026Allowed

Krishnagopal @ Gabba Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 04 MP CK 1281

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Bharatiya Nyaya Sanhita, 2023-Section 109(1), 115(20), 118(1), 190, 191(2), 191(3), 296(a)

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High Courts21 Apr 2026Disposed Of

M/S Surendra Kumar Jain Through Its Proprietor Mr. Subhash Cahnd Jain And Others Vs Axis Bank Limited And Others

Madhya Pradesh High Court · (2026) 04 MP CK 1280

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 14

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High Courts21 Apr 2026Disposed Of

Karnail Singh Vs Union of India and others

Jammu And Kashmir High Court · (2026) 04 J&K CK 1150

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High Courts21 Apr 2026Disposed Of

Rajesh Kumar Yadav Vs State of Bihar

Patna High Court · (2026) 04 PAT CK 1107

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High Courts21 Apr 2026Disposed Of

Birbal Yadav Vs State Of Bihar

Patna High Court · (2026) 04 PAT CK 1106

Code of Criminal Procedure, 1973- Section 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985- Section 20(ii)(B), 22(A)Indian Penal Code, 1860- Section 414

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